Calcutta High Court
Dynamic Foundations Pvt. Ltd vs Commissioner Of I.Tax - I on 12 March, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Arindam Sinha
ORDER SHEET
ITA 270 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
DYNAMIC FOUNDATIONS PVT. LTD.
Versus
COMMISSIONER OF I.TAX - I, KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 12th March, 2015.
For appellant : Mr.R.K.Murarka,Advocate
For respondent : Md.Nizamuddin,Advocate
The Court : By consent of the parties let this matter be listed as "For Order" on 16th March, 2015. No further adjournment is likely to be granted.
It is recorded that the parties responded only after the matter has been listed third time under the heading "For Dismissal".
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)