Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Boilers Rules, 1954 10. Subordinate to Chief Inspector. - Inspectors shall be directly subordinate to and under the control of the Chief Inspector, they should ordinarily be appointed to take charge of specific areas.
