Section 2(b) in Telangana Members of Police Force (Regulation of Transfers) Act, 1985
(b)'police force' means the police force constituted under the [Hyderabad City Police Act, 1348 F. (Act IX of 1348 F.)] [Adapted vide. the Telangana Adaptation Laws (No.2) Order, 2016 issued in G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.], the Andhra Pradesh (Andhra Area) District Police Act, 1859 (Act XXIV of 1859.) and the [Telangana] [Adapted vide. the Telangana Adaptation Laws (No.2) Order, 2016 issued in G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] District Police Act, 1329F. (Act X of 1329 F.) or any other law relating to police force;
