Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 35. Duties and functions of the associated person— The associated person shall discharge such duties and perform such functions as are assigned to him by the Central Executive Committee.
