Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36] [Entire Act] Bombay Presidency - Subsection Section 36(1) in The Bombay University Act, 1974 (1)The Senate may, by Statutes, constitute such other authorities and bodies as it may, from time to time, think necessary for the purpose of conducting the work of the University.
