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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(8) in The West Bengal Motor Vehicles Tax Act, 1979

(8)[ The sale proceeds of a motor vehicle sold in auction under subsection (6) shall be forfeited to the State Government.] [Sub-sections (5) to (10) Inserted by W.B. Act 6 of 1992, w.e.f. 25.11.1991.]