Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 714] [Entire Act]

Union of India - Section

Section 16 in The Companies Act, 1956

(16)"existing company" means an existing company as defined in section 3;