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State of Madhya Pradesh - Section

Section 141 in The M.P. Irrigation Rules, 1974

141.

Payment for the supply of water to supplement a village tank shall be made with the Kharif Kist when it is due on account of supplies made between the 1st June and the 31st December and with the Rabi Kist when it is due on account of supplies made between the 1st January and the 31st May.