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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(7) in Bihar College Service Commission Act, 1976

(7)Subject to the approval of the University, appointments, dismissals, removals, termination of service or reduction in rank of teachers of [Affiliated colleges and Intermediate colleges] [Substituted by Act 30 of 1982. (24.1.1982).] shall be made by the Governing Body of the college on the recommendation of the Commission.