Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 2 February, 2024
Bench: Sanjeev Sachdeva, Sanjeev Narula
$~1 & 2 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
versus
APEX COUNCIL OF DDCA ..... Respondent
Through: Manik Dogra, Mr. T. Singhdev, Mr.
Ramanpreet Kaur, Mr. Bhanu Gulati,
Mr. Saurabh Chadha, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Tanishiq Srivastava,
Ms. Anum Hussain, Mr. Rohit Bhagat
and Ms. Riya Kumar, Advocates.
AND
+ LPA 824/2023 & CM. APPLS. 65124-26/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
Versus
APEX COUNCIL OF DDCA & ANR. ..... Respondent
Through: Mr. Manik Dogra, Mr. T. Singhdev,
Mr. Ramanpreet Kaur, Mr. Bhanu
Gulati, Mr. Saurabh Chadha, Mr.
Abhijit Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Tanishiq Srivastava,
Ms. Anum Hussain, Mr. Rohit Bhagat
and Ms. Riya Kumar, Advocates.
LPA 685/2023 & 824/2023 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/02/2024 at 23:16:33
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 02.02.2024
1. The Hon'ble Division Bench could not assemble as Hon'ble Mr. Justice Sanjeev Narula, J is on leave today.
2. Re-notify on 23.02.2024.
BY ORDER COURT MASTER FEBRUARY 2, 2024 'rs' LPA 685/2023 & 824/2023 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 23:16:33