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Delhi High Court - Orders

Siddharth Sahib Singh vs Apex Council Of Ddca on 2 February, 2024

Bench: Sanjeev Sachdeva, Sanjeev Narula

                                    $~1 & 2 (Special Bench)
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           LPA 685/2023
                                                SIDDHARTH SAHIB SINGH                       ..... Appellant
                                                             Through: Mr. Samar Bansal, Mr. Zeeshan
                                                                      Diwan, Mr. S. Bhardwaj, Mr.
                                                                      Kaushubh Chaturvedi and Mr. Ahmed
                                                                      Faraz, Advocates.
                                                             versus

                                                APEX COUNCIL OF DDCA                     ..... Respondent
                                                             Through: Manik Dogra, Mr. T. Singhdev, Mr.
                                                                      Ramanpreet Kaur, Mr. Bhanu Gulati,
                                                                      Mr. Saurabh Chadha, Mr. Abhijit
                                                                      Chakravarty,     Mr.        Aabhaas
                                                                      Sukhramani, Mr. Tanishiq Srivastava,
                                                                      Ms. Anum Hussain, Mr. Rohit Bhagat
                                                                      and Ms. Riya Kumar, Advocates.
                                                             AND

                                    +           LPA 824/2023 & CM. APPLS. 65124-26/2023
                                                SIDDHARTH SAHIB SINGH                        ..... Appellant
                                                             Through: Mr. Samar Bansal, Mr. Zeeshan
                                                                      Diwan, Mr. S. Bhardwaj, Mr.
                                                                      Kaushubh Chaturvedi and Mr. Ahmed
                                                                      Faraz, Advocates.
                                                             Versus
                                                APEX COUNCIL OF DDCA & ANR.              ..... Respondent
                                                             Through: Mr. Manik Dogra, Mr. T. Singhdev,
                                                                      Mr. Ramanpreet Kaur, Mr. Bhanu
                                                                      Gulati, Mr. Saurabh Chadha, Mr.
                                                                      Abhijit Chakravarty, Mr. Aabhaas
                                                                      Sukhramani, Mr. Tanishiq Srivastava,
                                                                      Ms. Anum Hussain, Mr. Rohit Bhagat
                                                                      and Ms. Riya Kumar, Advocates.
                                                LPA 685/2023 & 824/2023                                                    1




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/02/2024 at 23:16:33
                                                 CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                             ORDER

% 02.02.2024

1. The Hon'ble Division Bench could not assemble as Hon'ble Mr. Justice Sanjeev Narula, J is on leave today.

2. Re-notify on 23.02.2024.

BY ORDER COURT MASTER FEBRUARY 2, 2024 'rs' LPA 685/2023 & 824/2023 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 23:16:33