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[Cites 0, Cited by 0] [Section 844(1)] [Section 844] [Entire Act]

State of Haryana - Subsection

Section 844(1)(c) in Punjab Jail Manual

(c)if a male and sentenced to imprisonment for a year or more - be brought under a course of instruction in reading, writing and arithmetic for an hour in the morning and an hour in the afternoon daily.