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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(4)(v) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(v)giving aid to financially weak Committees in the shape of loans and grants on the term and conditions as prescribed;