Jammu & Kashmir High Court - Srinagar Bench
Dr. Mudasir Ahmad Lone vs Mst. Masrat on 17 February, 2023
Item. No.81
Suppl. List.1
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Crl R 5/2023
CrlM 117/2023
Dr. Mudasir Ahmad Lone ...Petitioner(s)
Through: Mr. Mohammad Ibrahim Wani, Advocate
Vs.
Mst. Masrat ....Respondent(s)
Through:
CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.
ORDER
17.02.2023 Notice returnable within two weeks. Requisites for service within one week.
List again on 09.03.2023.
(Rajesh Sekhri) Judge Srinagar 17.02.2023 "Bhat Altaf-PS"