Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Madhya Pradesh - Subsection Section 13(2) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996 (2)In respect of a season ticket purchased under sub-rule (1), the provisions of Rules 12, 14, 17, 18, 19, 20 and 21 shall, mutatis mutandis, apply.
