Manipur High Court
Court On Its Motion vs Management Committee on 11 August, 2020
Author: Chief Justice
Bench: Ramalingam Sudhakar, A.Bimol Singh
Item No.6
(Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
PIL No. 27 of 2017
Court on its motion. ....... Petitioners
- Versus -
Management Committee, NSA .... Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR
HON'BLE MR.JUSTICE A.BIMOL SINGH
For the petitioners : Mr.Kh.Tarunkumar, AC
For the respondents : Mr. N.Kumarjit, AG
Date of Order : 11.08.2020
ORDER(ORAL)
CJ [1] In view of the earlier order dated 20.02.2020 where three officers were present and took time to report compliance.
[2] At the request of learned Advocate General, Manipur who states that Ms. Momota Devi, learned Addl.AG who is conducting the case on behalf of the State, is not available immediately. He undertook to inform her and get proper instruction on the next hearing date. [3] At request, list again on 27.8.2020.
JUDGE CHIEF JUSTICE
Opendro
WAIKH Digitally
signed by
OM WAIKHOM
TONEN MEITEI
TONEN Date:
2020.08.11
14:39:41
MEITEI +05'30'
PIL No. 27 of 2017Page 1