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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(d) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(d)a landless person who does not hold any land, whether in his own name or in the name of any member of the joint family.