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Allahabad High Court

Jaishree vs State Of U.P. & Another on 4 February, 2010

Court                    No.                  -                50


Case :- CRIMINAL REVISION DEFECTIVE No. - 60 of 2010


Petitioner                       :-                       Jaishree
Respondent       :-      State   Of        U.P.      &    Another
Petitioner        Counsel             :-          Manu     Khare
Respondent            Counsel         :-     Govt.       Advocate


Order on Crl. Misc. Delay Condonation Application No.
31221 of 2010.
Hon. Mrs. Poonam Srivastav,J.

Learned A.G.A. has accepted notice on behalf of State. He prays for and is allowed two weeks' time to file counter affidavit to the application for condonation of delay. Put up on 23.2.2010 as an unlisted case. Order Date :- 4.2.2010 Iss