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Himachal Pradesh High Court

FAO/243/2022 on 19 December, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

National Insurance Company Limited v. Balak Ram .

FAO No. 243 of 2022 19.12.2022 Present Mr. Jagdish Thakur, Advocate, for the appellant.

FAO No. 243 of 2022 Admit.

Post-admission notice returnable within six weeks, on taking steps within a week.

Record be called for.

List in due course for hearing.

CMP No. 17435 of 2022 Operation and execution of Award dated 26.8.2022 passed by learned Motor Accident Claims Tribunal-II, Shimla, Himachal Pradesh in MACP No. 31-S/2 of 2018, shall remain stayed, subject to depositing of entire awarded amount within six weeks. Application stands disposed of.

Copy Dasti.

(Sandeep Sharma) Judge December 19, 2022 (vikrant) ::: Downloaded on - 19/12/2022 20:36:30 :::CIS