Andhra Pradesh High Court - Amravati
Lokireddy Satayanarayana Reddy 4 ... vs State Of A.P., Another on 10 March, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.P.No.6934 of 2015
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE
18. 10.03.2023
SV, J
Sri Vikram Kumar, learned counsel
representing Sri. P.S.P.Suresh Kumar, learned
counsel for the respondent No.2 requested time due to personal inconvenience.
Heard learned counsel for the petitioner. For the submission made in the petition, interim orders passed on 28.08.2015 are extended for six weeks, post this matter on 24.03.2023.
_________ SV, J MSI