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State of Rajasthan - Section

Section 35 in The Rajasthan Indian Medicine Act, 1953

35. Maintenance of lists.

- The Board shall also maintain in the prescribed form and in the prescribed manner separate lists of practising Vaidyas, Hakims [Naturopathy and Yoga Chikitsaks] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] and Midwives who are neither registered nor qualified to be registered.