Section 45 in The Maharashtra Medical Council Rules, 1967
45. Presiding Authority.
- The president, when present, shall preside at every meeting of the Committee. If at any meeting the President is absent, [the Vice-President shall preside at such meeting. In the absence of both] [Inserted by G.N. of 21.11.1968.] the members present shall elect the presiding authority from amongst themselves.
