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Calcutta High Court

M/S. Arambag Hatcheries Ltd vs M/S. K.M. Agencies on 3 February, 2009

Author: Maharaj Sinha

Bench: Maharaj Sinha

                                 CP No. 427 of 2008

                           IN THE HIGH COURT AT CALCUTTA

                                   ORIGINAL SIDE

                            M/S. ARAMBAG HATCHERIES LTD.
                                       Versus
                                 M/S. K.M. AGENCIES

      BEFORE:

      The Hon'ble JUSTICE MAHARAJ SINHA

Date : 3 February 2009.

Mr. Swapan Mallick,advocate appears.

The Court :- Since it is submitted that the parties are trying to settle the matter, the matter is directed to appear in the monthly list of March 2009 as prayed for by Mr. Mallick, learned advocate for the petitioning creditor.

(MAHARAJ SINHA, J.) skc