Calcutta High Court
M/S. Arambag Hatcheries Ltd vs M/S. K.M. Agencies on 3 February, 2009
Author: Maharaj Sinha
Bench: Maharaj Sinha
CP No. 427 of 2008
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. ARAMBAG HATCHERIES LTD.
Versus
M/S. K.M. AGENCIES
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 3 February 2009.
Mr. Swapan Mallick,advocate appears.
The Court :- Since it is submitted that the parties are trying to settle the matter, the matter is directed to appear in the monthly list of March 2009 as prayed for by Mr. Mallick, learned advocate for the petitioning creditor.
(MAHARAJ SINHA, J.) skc