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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Central Electricity Regulatory Commission (Appointment Of Consultants) Regulations, 1999

(3)Where the Consultants has to incur expenditure on travel and stay at a place away from the normal place of residence, the Commission will reimburse DA by allowing an additional expenditure in lumpsum as indicated in the table below. The number of days on which this lumpsum will be payable will be determined as appropriate in each case. The cost of travel will be separately reimbursed by an appropriate class of travel, which will never be lower than that permitted for a Grade A gazetted officer of the Government of India.
Category Fee Per Man-day Lump sum per day for Daily Allowance
Advisers Rs. 3000 Rs. 2000
Sr. Consultants Rs. 2000 Rs. 1500
Consultants Rs. 1200 Rs. 1000