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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in The Tamil Nadu Electricity Supply Code, 2004

(2)[ All new service connections shall be extended with meters only. For all new LT service connections, the Licensee shall install meters with demand recording facility.] [Substituted by Notification No. TNERC/SC/7-36 dated 01-07-2014.]