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[Cites 0, Cited by 0] [Section 136(6)] [Section 136] [Entire Act]

State of Rajasthan - Subsection

Section 136(6)(i) in Rajasthan Panchayati Raj Rules, 1996

(i)if the panchayat is found upon enquiry to have mismanaged the same or utilised in contravention of terms and conditions imposed at the time of vesting, or