Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141E] [Entire Act]

State of Rajasthan - Subsection

Section 141E(i) in Rajasthan Land Revenue Act 1956

(i)the officer conducting the survey or any other officer or servant authorised by him in this behalf may proceed with the survey whether the persons upon whom such notice has been served are present or not, and