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Bombay High Court

Shri. Yadhav Sandip Arun vs The Chief General Manager (H.R.) ... on 27 March, 2019

Bench: A.A. Sayed, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13436 OF 2016

 Shri. Yadhav Sandip Arun                                     ....Petitioner
              V/S
 The Chief General Manager (h.r.) Maharashtra              ....Respondent

State Electricity And Ors.

Vinod P Sangvikar For Petitioner. Mr. Dushant K. h/f Mr.Abhijeet A. Joshi R.no. 1. Mr. V. S. Gokhale B Panel counsel for State/Respondent No.3.

        CORAM :                A.A. SAYED &
                               R. I. CHAGLA, JJ
      DATE :                   27th March, 2019
 P.C. :

Office to verify and place the matter before the appropriate Bench as per assignment.

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