Bombay High Court
Shri. Yadhav Sandip Arun vs The Chief General Manager (H.R.) ... on 27 March, 2019
Bench: A.A. Sayed, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13436 OF 2016
Shri. Yadhav Sandip Arun ....Petitioner
V/S
The Chief General Manager (h.r.) Maharashtra ....Respondent
State Electricity And Ors.
Vinod P Sangvikar For Petitioner. Mr. Dushant K. h/f Mr.Abhijeet A. Joshi R.no. 1. Mr. V. S. Gokhale B Panel counsel for State/Respondent No.3.
CORAM : A.A. SAYED &
R. I. CHAGLA, JJ
DATE : 27th March, 2019
P.C. :
Office to verify and place the matter before the appropriate Bench as per assignment.
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