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Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 19 January, 2015

     ITEM NO.73                          REGISTRAR COURT. 2                 SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   22154/2014

     ADOBE SYSTEMS SOFTWARE IRELAND LTD.                                 Petitioner(s)

                                                     VERSUS

     ASSTT. DIRECTOR OF INCOME TAX (INTERNATINOAL TAXATION), CIRCLE (1),
     NEW DELHI                                           Respondent(s)

     (with interim relief and office report)

     WITH
     SLP(C) No. 22364/2014
     SLP(C) No. 22367/2014
     (With Interim Relief and Office Report)


     Date : 19/01/2015 This petition was called on for hearing today.


     For Petitioner(s)                   Mr.S.S.Tomar,adv.
                                         Mr. Anil Kumar Gautam,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.

List again on 26.03.2015.

(M K HANJURA) Digitally signed by Sushma Kumari Bajaj Date: 2015.01.21 Registrar SB 10:10:57 IST Reason: