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State of Jammu-Kashmir - Section

Section 2 in Jammu and Kashmir Government Degree Colleges (Adoption of UGC Revised Pay Levels) Rules, 2018

2. Application.

- These rules shall apply to the faculty members and members of Library and Physical Education Service of Government Degree Colleges who were in service on 01-01-2016 holding or would have, but for their deputation or posting outside their parent cadre, held such posts either in substantive, officiating or temporary capacity :Provided that with effect from the commencement of these rules, the organisational hierarchy of the faculty members of the Government Degree Colleges shall be as under :-i. Assistant Professors ;ii. Associate Professors ; andiii. Professors :Provided further there shall be no change in the present designations in respect of Library and Physical Education Officers at various levels :Provided also that the revised hierarchy shall be adopted in respect of the Government Degree Colleges subject to such recruitment, promotion, selection process and criteria thereof as may be prescribed for the purpose by the UGC/MHRD.