Section 013 in The Maharashtra Shops and Establishments Act, 1948
013.
| (4) Every employee shall be given one day holiday in a weekwithout making any deductions from his wages on account thereofand the list of time table to such holidays for a month shall beplaced on the notice board in advance.|-| (5) M/s. Welspun Retail Ltd., Upper Ground Level Office, CTSNo. 586-I and 257-G, W. E. Highway, Goregaon (E.), Mumbai-400
