Section 10A(2)(a) in Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, 2005 (1948 A.D.)

[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

(a)stop at the check-post or the road barriers, as the case may be, set up under sub-section (1) ;

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