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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2) in The Delhi Agricultural Cattle Preservation Act, 1994

(2)No person shall export or cause to be exported any agricultural cattle for the purpose of slaughter either directly or through his agent or servant or any other person acting on his behalf in contravention of the provision of this Act or with the knowledge that it will be or is likely to be slaughtered.