Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The National Institutes of Technology, Science Education and Research, 2007

(a)to provide for instruction and research in such branches of engineering and technology, management; education, sciences and arts, as the Institute may think fit; and for the advancement of earning and dissemination of knowledge in such branches;