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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(1)(iii) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

(iii)the date fixed for the commencement of a session or sitting of a committee, which is declared a public holiday and the meeting takes place on the next working day: