Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(b) in The Bombay Statutory Corporations (Regional Reorganisation) Act, 1960 (b)"Gujarat region" means such area as the State Government may by notification in the Official Gazette, specify to be the Gujarat region;
