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State of Andhra Pradesh - Section

Section 73 in Andhra Pradesh Rules Under the Registration Act, 1908

73.

(i)As each person is examined his signature shall be obtained on the document below the endorsement of presentation in the following form:
The witnesses whose signatures are affixed below have been examined under Clause (2) of Section 41 of the Indian Registration Act, 1908, in reference to the document:
(Impression)Signature of E.F. with addition.
(Impression)Signature of G.H. with addition.
(Impression)Signature of I.J. with addition.