Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxxvii) in Faridabad Complex Administration Building Rules, 1989

(xxxvii)"plinth" means the portion of structure between the surface of the surrounding ground and surface of the floor immediately above the ground;