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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Service Tax Rules, 1994

(1)A large taxpayer shall submit the returns, as prescribed under these rules, for each of the registered premises.Explanation : A large taxpayer who has obtained a centralized registration under sub rule (2) of rule 4, shall submit a consolidated return for all such premises.