All Civil Courts authorised to hear revisions under the Gram Panchayat Act shall maintain a Register of Revisions under Gram Panchayat Act (Reg. 52).All Civil Courts authorised to hear revisions under the Rajasthan Relief of Agricultural Indebtedness Act, 1957 shall maintain a Register of Revision under the Rajasthan Relief of Agricultural Indebtedness Act, 1957 (Reg. 53).
