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Union of India - Section

Section 47 in THE FINANCE ACT, 2021

47. Amendment of section 153A.

In section 153A of the Income-tax Act, in sub-section (1), in the opening portion, after the words, figures and letters “after the 31st day of May, 2003”, the words, figures and letters “but on or before the 31st day of March, 2021” shall be inserted.