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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Customs House Agents Licensing Regulations, 1984

(3)[. In case the number of applicants fulfilling the conditions prescribed under regulation 6, in more than the number of licences to be issued as assessed under regulation 4, the Commissioner may adopt seniority in experience as 'G' pass holder of such applicants as the criterion to give precedence to the applicants.Provided that if more than one applicant has the same period of experience, the applicant who is older in age shall get precedence.] [Inserted by ibid.]