Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act] State of Gujarat - Subsection Section 9A(1)(a) in The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958 (a)on the outstanding sum of the tax payable in pursuance of section 5, from the date prescribed under that section for the payment of such tax, and