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NCT Delhi - Section

Section 29 in The Delhi Vidyut Board Rules, 1997

29. Publication of Accounts.

- The Government shall publish the annual statement of the accounts of the Board as prepared under Section 69 of the Act and as certified by the Comptroller and Auditor General of India or any person authorised by him in this behalf together with the audit report thereon in the form of Book-let and make available copies thereof for sale.