Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(b) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(b)that there exists any of the grounds which would have entitled the concerned registration authority to refuse the application for registration; or