Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984 (i)"the Government company" means the Government company in which the Ganesh Flour Mills are directed to vest under sub-section (1) of section 5;
