Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 274] [Entire Act] State of Karnataka - Subsection Section 274(2) in Karnataka Panchayat Raj Act, 1993 (2)In this section the expression "Premises" and "Vehicle" have the same meaning as in section 271.
