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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)To prevent non-payment or under payment of wages or any manipulation, muster rolls shall be maintained in stitched forms and all its pages must be serially number (Annexures IX to XII)