Section 85(2)(g) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 4] [Section 85(2)] [Section 85] [Entire Act]

State of Gujarat - Subsection

Section 85(2)(g) in The Gujarat Value Added Tax Act, 2003

(g)fails without cause, to comply with any requirements made of him under section 67, or obstructs any officer making inspection or search or seizure under that section; or

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State of Gujarat - Subsection

Section 85(2)(g) in The Gujarat Value Added Tax Act, 2003