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[Cites 0, Cited by 0] [Section 113(5)] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(5)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)at the request of the Zila Panchayat and for such time and on such terms as may be agreed to place at the disposal of the Zila Panchayat the services of any of its servants; and