Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 47A in Orissa Municipal Act, 1950 47A. [* * *] [Previously inserted vide Orissa Act No. 23 of 1992 w.e.f. 27.4.1992 and omitted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.]
